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REGULATING NON-BANKING

This role is, perhaps, the most unheralded aspect of our activities, yet it remains among the most critical. This includes ensuring credit availability to the productive sectors of the economy, establishing institutions designed to build the country’s financial infrastructure, expanding access to affordable financial services and promoting financial education and literacy.

Press Release


PDF document (87 kb)
Date : Apr 19, 2018
RBI cancels Certificate of Registration of 2 NBFCs

The Reserve Bank of India (RBI) has cancelled the certificate of registration of the following two non-banking financial companies (NBFCs) in exercise of the powers conferred on it under Section 45-IA (6) of the Reserve Bank of India Act, 1934.

Sr. No. Name of the Company Registered Office Address CoR No. Issued On Cancellation Order Date
1 M/s The Metropolitan Finance Private Limited
(presently known as The Metropolitan Finance Limited)
H. No. 22 B/B, Extn. 2, Gandhi Nagar, Jammu- 180 012 B-1100068 January 01, 2002 December 19, 2017
2. M/s Singhland Investments Limited
(previously known as M/s Baba Finance Private Limited)
208, Syal Complex, Gill Road, Millerganj, Ludhiana-141 003, Punjab A.06.00227 July 13, 2011 March 16, 2018

Following the cancellation of registration certificate, these companies cannot transact the business of a non-banking financial institution as laid down under clause (a) of Section 45-I of the Reserve Bank of India Act, 1934.

Ajit Prasad
Assistant Adviser

Press Release: 2017-2018/2782


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