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Foreign Exchange Management Act Notification

Corrigendum

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NOTIFICATION No.FEMA.123/2004-RB

The Gazette of India

EXTRAORDINARY
PART II - Section 3 - Sub-section (i)
PUBLISHED BY AUTHORITY

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No.412 NEW DELHI, TUESDAY, SEPTEMBER 21, 2004

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MINISTRY OF FINANCE
(Department of Economic Affairs)
(RESERVE BANK OF INDIA)
(Foreign Exchange Department)
(Central Office)
NOTIFICATION
Mumbai, the 9th September 2004
No.FEMA.123/2004-RB

G.S.R.626(E).-- In exercise of the powers conferred by clause (h) of sub-section (2) of 47 of the Foreign Exchange Management Act, 1999 (42 of 1999) and pursuant to change of nomenclature of Exchange Control Department of Reserve Bank of India from 'Exchange Control Department' to 'Foreign Exchange Department', the Reserve Bank hereby notifies that with effect from January 31, 2004, the words 'Exchange Control Department' and 'ECD' appearing in the Regulations notified from time to time by Reserve Bank of India, shall be read as 'Foreign Exchange Department' and 'FED', respectively.

[No.1/23/EM/2000-Vol.III]

SHYAMALA GOPINATH,
Executive Director

Published in the Official Gazette of Government
of India - Extraordinary - Part-II, Section 3,
Sub-Section (i) dated 21.09.2004 - G.S.R.No.626(E)


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