8% Savings (Taxable) Bonds, 2003 Government of India has announced to launch of 8% Savings (Taxable) Bonds, 2003 commencing from 21st April 2003 to enable resident citizens/charitable institutions/universities to invest in a taxable bond, without any monetary ceiling. The main features of the Bonds are: (i) | Who can invest: | The Bonds are open to investment by individuals (including Joint Holdings) and Hindu Undivided Families/charitable institutions/universities. NRIs are not eligible for making investments in these Bonds. | (ii) | Subscription: | Applications for the Bonds in the form of Bond Ledger Account will be received in the designated branches of agency banks and SHCIL in all numbering about 1600. | (iii) | Issue Price | The Bonds will be issued at par i.e. at Rs.100.00 per cent. The Bonds will be issued for a minimum amount of Rs. 1000/- (face value) and in multiples thereof. Accordingly, the issue price, will be Rs.1000/- for every Rs.1,000/-(Nominal). The Bonds will be issued in demat form (Bond Ledger Account) only. | (iv) | Period: | The Bonds will be on tap till further notice and issued in cumulative and non-cumulative forms. | (v) | Limit of investment | There will be no maximum limit for investment in the Bonds. | (vi) | Tax treatment: | Income-tax: Interest on the Bonds will be taxable under the Income-tax Act, 1961 as applicable according to the relevant tax status of the bond holder. Wealth tax: The Bonds will be exempt from Wealth-tax under the Wealth- tax Act, 1957. | (vii) | Maturity and rate of interest: | The Bonds will have a maturity of 6 years carrying interest at 8% per annum payable half-yearly. The cumulative value of Rs.1000 at the end of six years will be Rs.1601/-. | (viii) | Transferability: | The Bonds are not transferable. The Bonds are not tradeable in the Secondary market and are not eligible as collateral for loans from banking institutions, non-banking financial companies or financial institutions. | (ix) | Nomination: | A sole holder or a sole surviving holder of a Bond, being an individual, can make a nomination |
Full details of the scheme are available in the Government Notification dated 21st March 2003. Ministry of Finance & Company Affairs Department of Economic Affairs New Delhi. Dated 21st March 2003.
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