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Press Release


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Date : Jun 28, 2024
Indicative Calendar of Market borrowings by State Governments/ Union Territories for the Quarter July – September 2024

The Reserve Bank of India, in consultation with the State Governments/Union Territories (UTs), announces that the quantum of total market borrowings by the State Governments/UTs for the quarter July – September 2024, is expected to be ₹2,63,562 Crore. The weekly schedule of auctions to be held during the quarter along with the name of States/UTs who have confirmed participation and tentative amounts indicated by them is as under:

Month Proposed Date Expected quantum of borrowing (in ₹ Crore) States/UTs who have confirmed participation and the tentative amount of borrowing (in ₹ Crore)
July, 2024 July 02, 2024 14,100 Andhra Pradesh 5,000
Jammu and Kashmir 500
Kerala 1,500
Manipur 200
Meghalaya 400
Punjab 2,500
Tamil Nadu 2,000
Telangana 2,000
July 09, 2024 10,200 Andhra Pradesh 2,000
Goa 100
Haryana 1,500
Jammu and Kashmir 400
Maharashtra 4,000
Meghalaya 200
Punjab 500
Tamil Nadu 1,000
Tripura 500
July 16, 2024 12,990 Haryana 1,000
Himachal Pradesh 500
Jammu and Kashmir 400
Maharashtra 5,000
Mizoram 90
Punjab 500
Tamil Nadu 1,000
Telangana 2,500
West Bengal 2,000
July 23, 2024 16,100 Goa 100
Gujarat 2,000
Jammu and Kashmir 300
Kerala 500
Madhya Pradesh 3,000
Maharashtra 5,000
Sikkim 200
Tamil Nadu 2,000
West Bengal 3,000
July 30, 2024 26,100 Andhra Pradesh 2,000
Goa 100
Gujarat 2,000
Haryana 1,000
Jammu and Kashmir 300
Jharkhand 1,000
Kerala 1,000
Maharashtra 4,000
Manipur 200
Punjab 2,000
Rajasthan 4,000
Tamil Nadu 4,000
Telangana 2,500
West Bengal 2,000
August, 2024 August 06, 2024 25,490 Andhra Pradesh 3,000
Assam 1,000
Chhattisgarh 1,000
Haryana 1,500
Himachal Pradesh 1,000
Jammu and Kashmir 400
Karnataka 2,000
Kerala 1,000
Maharashtra 5,000
Mizoram 90
Punjab 500
Rajasthan 1,000
Tamil Nadu 2,000
Telangana 1,000
Uttarakhand 500
Uttar Pradesh 3,000
West Bengal 1,500
August 13, 2024 10,450 Bihar 2,000
Chhattisgarh 1,000
Goa 100
Jammu and Kashmir 400
Maharashtra 4,000
Meghalaya 150
Nagaland 200
Punjab 500
Sikkim 100
Telangana 1,000
West Bengal 1,000
August 20, 2024 23,400 Bihar 2,000
Goa 100
Gujarat 1,500
Haryana 1,500
Jammu and Kashmir 300
Karnataka 3,000
Madhya Pradesh 2,000
Maharashtra 5,000
Tamil Nadu 2,000
Telangana 1,000
Uttar Pradesh 3,000
West Bengal 2,000
August 27, 2024 29,400 Andhra Pradesh 2,000
Assam 1,000
Bihar 2,000
Goa 100
Gujarat 2,000
Haryana 1,000
Jammu and Kashmir 300
Jharkhand 1,000
Kerala 1,000
Madhya Pradesh 2,000
Maharashtra 4,000
Punjab 1,000
Rajasthan 4,000
Tamil Nadu 4,000
Telangana 2,000
West Bengal 2,000
September, 2024 September 03, 2024 27,500 Andhra Pradesh 3,000
Assam 1,500
Gujarat 1,500
Haryana 1,500
Himachal Pradesh 1,500
Jammu and Kashmir 400
Karnataka 2,000
Kerala 1,000
Maharashtra 5,000
Manipur 100
Odisha 1,000
Punjab 2,000
Rajasthan 1,000
Tamil Nadu 1,000
Uttarakhand 500
Uttar Pradesh 3,000
West Bengal 1,500
September 10, 2024 12,540 Bihar 2,000
Goa 100
Jammu and Kashmir 400
Kerala 1,000
Maharashtra 4,000
Meghalaya 450
Mizoram 90
Punjab 1,000
Telangana 2,000
West Bengal 1,500
September 17, 2024 28,336 Bihar 2,000
Chhattisgarh 500
Goa 100
Gujarat 2,000
Haryana 1,500
Jammu and Kashmir 300
Jharkhand 1,000
Karnataka 3,000
Madhya Pradesh 2,000
Maharashtra 5,000
Nagaland 250
Odisha 1,000
Punjab 186
Rajasthan 1,500
Tamil Nadu 1,000
Telangana 1,000
Uttar Pradesh 3,000
West Bengal 3,000
September 24, 2024 26,956 Bihar 2,000
Chhattisgarh 500
Goa 100
Gujarat 2,000
Haryana 1,500
Jammu and Kashmir 256
Madhya Pradesh 2,000
Maharashtra 5,000
Puducherry 400
Rajasthan 4,000
Sikkim 200
Tamil Nadu 4,000
Telangana 1,000
Uttarakhand 500
West Bengal 3,500
Total 2,63,562   2,63,562

The actual amount of borrowings and the details of the States/UTs participating would be intimated by way of press releases two/ three days prior to the actual auction day and would depend on the requirement of the State Governments/UTs, approval from the Government of India under Article 293(3) of the Constitution of India and the market conditions. RBI would endeavour to conduct the auctions in a non-disruptive manner, taking into account the market conditions and other relevant factors and distribute the borrowings evenly throughout the quarter. RBI reserves the right to modify the dates and the amount of auction in consultation with State Governments/UTs.

(Puneet Pancholy)  
Chief General Manager

Press Release: 2024-2025/591


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